Niranjan Mohapatra vs Ujjal Kumar Panda And Others
2025 Latest Caselaw 5068 Ori

Orissa High Court

Niranjan Mohapatra vs Ujjal Kumar Panda And Others on 18 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No. 218 of 2024

                        Niranjan Mohapatra                      ....                 Appellant
                                                                            Represented by
                                                                Mr. S.B. Mohanty, Advocate

                                                           -Versus -
                        Ujjal Kumar Panda and Others             ....                Respondents

Represented by

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 18.03.2025 I.A.No. 725 of 2024 & RSA No. 218 of 2024 Order No. 1. This matter is taken up through hybrid mode.

2. This is an application for dispensing with filing of certified copy of the impugned judgment dated 12.02.2014.

3. Considering the fact that the original certified copy of the impugned judgment has been filed in the connected appeal, filing of the certified copy of the judgment in the present case is dispensed with.

4. List the RSA in the week commencing 24th March, 2025 for admission.

(Sashikanta Mishra) Judge

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date:B.C. 19-Mar-2025 Tudu 18:59:24