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Hrusikesh Behera vs State Of Orissa ..... Opp. Party
2025 Latest Caselaw 4977 Ori

Citation : 2025 Latest Caselaw 4977 Ori
Judgement Date : 13 March, 2025

Orissa High Court

Hrusikesh Behera vs State Of Orissa ..... Opp. Party on 13 March, 2025

Author: Savitri Ratho
Bench: Savitri Ratho
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                           BLAPL No. 4219 of 2024
Hrusikesh Behera                      .....                           Petitioner
                                                    Mr. Manoranjan Mishra, Adv.
                                        Vs.
State of Orissa                         .....                                Opp. Party
                                                                 Mr. S. Pradhan,A.S.C.
            CORAM:
                       JUSTICE SAVITRI RATHO
                                          ORDER

13.03.2025 (Through hybrid mode) Order No. I.A. No. 1261 of 2024

06.

1. This I.A. has been filed praying for the modification of a

condition in judgment dated 09.08.2024.

2. The prayer for bail of the petitioner had been allowed vide

judgment dated 09.08.2024 but a condition had been imposed that he

should report before the Patnagarh Police Station once a week,

preferably on a Sunday between 5 p.m. to 7 p.m. for a period of four

months and thereafter once a month preferably on the first Sunday

between 4 p.m. to 6 p.m. till conclusion of trial.

3. Mr. M. Mishra, learned counsel for the petitioner submits after

his release on bail the petitioner has complied with the said

condition. But as he is a resident of Baradapada, Attapur under Soro

Police Station and Patnagarh Police Station is about 700km from his

village, the said condition is causing him serious financial as well as

physical hardship.

4. Mr. S. Pradhan, learned Additional Standing Counsel is

directed to obtain instructions from the IIC, Patnagarh Police Station

if the petitioner has complied with condition regarding appearance

before the Patnagarh Police Station and if investigation in the case is

over.

5. List this case on 21.03.2025.

(Savitri Ratho) Judge Subhalaxmi

Signed by: SUBHALAXMI PRIYADARSHANI SAHOO Designation: Junior Stenographer

Location: Orissa High Court, Cuttack Date: 13-Mar-2025 21:03:18

 
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