Smt. Ranjana Maharana vs Tp Central Odisha Distribution
2025 Latest Caselaw 4714 Ori

Orissa High Court

Smt. Ranjana Maharana vs Tp Central Odisha Distribution on 6 March, 2025

Bench: Arindam Sinha, M.S. Sahoo

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.A. No.3148 of 2024


            Smt. Ranjana Maharana                   ....             Appellant
                                                        Represented by Adv.-
                                                  Mr. V. Mohapatra, Advocate
                                       -Versus-
            TP Central Odisha Distribution          ....          Respondents
            Limited, Bhubaneswar and others
                                                      Represented by Adv.-
                                Mr. L. Moharana, Advocate for Res. Nos.1 to 3



                                 CORAM:
                  THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                          ACTING CHIEF JUSTICE
                                   AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO


                                        ORDER

Order No. 06.03.2025 I.A. no.8204 of 2024 and W.A. no.3148 of 2024

01. 1. Mr. Mohapatra, learned advocate appears on behalf

applicant-appellant and submits, his client is aggrieved by

judgment dated 6th September, 2024 made by the learned single

Judge dismissing his client's writ petition. The appeal was

preferred on reported delay of 3 days. Application has been made

for condonation.

2. Mr. Moharana, learned advocate appears and accepts

notice on behalf of respondent nos.1 to 3. Mr. Sarangi, learned

advocate appears and submits, he will file his vakalatnama

executed by respondent nos.4 to 10 by tomorrow.

3. Perused cause shown in the application for condonation of

delay. We accept the cause and condone the delay. The appeal is

admitted and the application, disposed of.

4. Mr. Mohapatra serves appeal papers upon Mr. Moharana

and Mr. Sarangi.

5. List on 25th March, 2025.

( Arindam Sinha ) Acting Chief Justice

( M.S. Sahoo ) Judge

M. Panda/Secy.

Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA

Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Mar-2025 19:35:55