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Sanjib Narayan Prasad Pati vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 4561 Ori

Citation : 2025 Latest Caselaw 4561 Ori
Judgement Date : 3 March, 2025

Orissa High Court

Sanjib Narayan Prasad Pati vs State Of Odisha And Others .... Opposite ... on 3 March, 2025

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      W.P.(C) No.41083 of 2023

                                     Sanjib Narayan Prasad Pati               ....          Petitioner
                                                               Mr. Amiya Kumar Mohanty-A, Advocate
                                                                 -versus-
                                     State of Odisha and others               .... Opposite Parties
                                                   Mr. Santosh Kumar Brahma, Addl. Standing Counsel
                                                                                 for O.P. Nos.1 to 3
                                                                Mr. Mahendra Kumar Nayak, Advocate
                                                                                 For O.P.Nos.4 & 5

                                                            CORAM:
                                            HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
 Order No.                                                          ORDER
    22.                                                            03.03.2025

This matter is taken up through Hybrid Mode.

2. After hearing is taken place, the matter was kept reserved for preparation of judgment. At the time of dictation certain clarifications were required, which were not agitated at the time of argument. So the matter requires further hearing. Therefore, the matter was directed to be listed under the heading "To Be Mentioned".

3. It is stated at the Bar that further hearing is required. Since the assignment of this Bench has been changed in the meantime, Registry is instructed to place the record before the Hon'ble Acting Chief Justice to seek His Lordship's permission for listing before appropriate Bench.

(M.S. Raman) Judge

Suchitra

Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Mar-2025 17:55:22

 
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