Arakhita Rout & Others vs Aswathy S. I.A.S
2025 Latest Caselaw 6404 Ori

Orissa High Court

Arakhita Rout & Others vs Aswathy S. I.A.S on 30 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No. 1243 of 2024

                             Arakhita Rout & Others                                ....          Petitioners
                                                                                           Represented by
                                                                                  Mr. P. Behera, Advocate

                                                                  - Versus -

                             Aswathy S. I.A.S., & Another                           ....       Opp. Parties
                                                                                           Represented by
                                                                                         Mr. S.S. Routray,
                                                                                   Addl. Standing Counsel
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                     ORDER

30.06.2025 Order No.

11. 1. This matter is taken up through hybrid mode. . 2. Mr. Routray, learned Addl. Standing Counsel submits that the judgment of this Court has been complied with and he shall file compliance affidavit shortly.

3. List this matter on 4th July, 2025.

4. Compliance affidavit be filed in the meantime.

5. Learned counsel for the petitioner shall also take instructions from his client in the meantime.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 01-Jul-2025 10:34:45