Madhusmita Samant vs Anupama Singh .... Opp. Party
2025 Latest Caselaw 6381 Ori

Orissa High Court

Madhusmita Samant vs Anupama Singh .... Opp. Party on 30 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CMP No. 741 of 2021

                             Madhusmita Samant                                  ....            Petitioner
                                                                                        Represented by
                                                                                   Mr. A. Pal, Advocate

                                                                 - Versus -

                             Anupama Singh                                       ....        Opp. Party
                                                                                       Represented by
                                                                Mr. B. Bhuyan, Sr. Advocate along with
                                                                               Mr. S. Sahoo, Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

30.06.2025 Order No.

20. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. A. Pal, learned counsel for the petitioner and Mr. B. Bhuyan, Sr. Advocate along with Mr. S. Sahoo, learned counsel for the Opposite Party.

3. Hearing is concluded and judgment reserved.

4. Parties may file their note of submissions and memo of citations, if any, within three days.

5. Interim order passed earlier shall continue till pronouncement of the judgment.

(Sashikanta Mishra) Judge

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 01-Jul-2025 10:34:45 Puspanjali