Arakhita Rout & Others vs Aswathy S
2025 Latest Caselaw 6217 Ori

Orissa High Court

Arakhita Rout & Others vs Aswathy S on 24 June, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No. 1243 of 2024

                             Arakhita Rout & Others                                 ....          Petitioners
                                                                                            Represented by
                                                                                   Mr. P. Behera, Advocate

                                                                  - Versus -

                             Aswathy S., I.A.S., & Others                            ....      Opp. Parties
                                                                                           Represented by
                                                                                        Mr. U.C. Behuria,
                                                                               Addl. Government Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

24.06.2025 Order No.

10. 1. This matter is taken up through hybrid mode. . 2. Mr. Behuria, learned Addl. Government Advocate submits that as per instructions received, the judgment of this Court has been implemented and he would file a compliance affidavit shortly.

3. List this matter on 30th June, 2025.

4. Compliance affidavit be filed in the meantime.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 24-Jun-2025 18:53:54