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Babaji Sahoo vs State Of Orissa
2025 Latest Caselaw 763 Ori

Citation : 2025 Latest Caselaw 763 Ori
Judgement Date : 1 July, 2025

Orissa High Court

Babaji Sahoo vs State Of Orissa on 1 July, 2025

Bench: S.K. Sahoo, Chittaranjan Dash
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CRA No. 265 of 1998
                                Babaji Sahoo                       ....             Appellant
                                                                Ms. A. Mishra, Advocate
                                                        -versus-
                                State of Orissa
                                                                   ....        Respondent
                                                                        Ms. S. Devi, APP
                                      CORAM:
                        THE HON'BLE MR. JUSTICE S.K. SAHOO
                    THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                         ORDER
        Order No.                                       01.07.2025
           20.             1.      This   matter   is   taken      up   through    Hybrid

arrangement (video conferencing/physical mode).

2. Heard Ms. A. Mishra, learned counsel appearing for the Appellant and Ms. S. Devi, learned Addl. P.P.

3. Hearing is closed, judgment is reserved.

4. Learned counsel for the Appellant submits that she may be permitted to file the written note of argument and citations.

5. Let learned counsel filed the same by 03.07.2025.

(S. K. Sahoo) Judge

Judge

KC Bisoi Location: HIGH COURT OF ORISSA Date: 03-Jul-2025 13:26:23

 
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