Orissa High Court

Ghasiram Behera vs State Of Odisha And Others on 1 July, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WA No.441 of 2025
                                  Ghasiram Behera               ....     Appellant
                                                             Mr. Chittaranjan Pattnaik, Advocate
                                                             -versus-
                                  State of Odisha and others            ....          Respondents
                                            Mr. Bimbisar Dash, Additional Government Advocate

                                                     CORAM:
                                         THE HON'BLE THE CHIEF JUSTICE
                                                       AND
                                   THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                                             ORDER

Order No. 01.07.2025

02. This matter is taken up through Hybrid mode.

2. Heard Mr. Chitta Ranjan Pattnaik, learned counsel appearing for the Appellant and Mr. Bimbisar Dash, learned Additional Government Advocate appearing for the State- Respondents.

3. Hearing is concluded.

4. Judgment/order is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 02-Jul-2025 12:51:52