Hari Shankar Patnaik vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 1797 Ori

Orissa High Court

Hari Shankar Patnaik vs State Of Odisha And Others .... Opp. ... on 28 July, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMP No.1448 of 2024

                             Hari Shankar Patnaik                 ....          Petitioner
                                                            Mr. D.K. Mohapatra, Advocate

                                                        -versus-

                             State of Odisha and others             ....         Opp. Parties
                                                                   Mr. A.K. Apat, Addl. P.P.


                                                   CORAM:
                                 THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                         ORDER

       Order No.                                        28.07.2025

          01.           1.       Heard learned counsel for the Petitioner and the State.

2. Hearing is concluded. Judgment is reserved.

(Chittaranjan Dash) Judge

KC Bisoi

Signed by: KRUSHNA CHANDRA BISOI