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Pabitra Kumar Mallick And Others vs Central Electricity Supply Utility Of ...
2025 Latest Caselaw 1544 Ori

Citation : 2025 Latest Caselaw 1544 Ori
Judgement Date : 22 July, 2025

Orissa High Court

Pabitra Kumar Mallick And Others vs Central Electricity Supply Utility Of ... on 22 July, 2025

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P.(C) No.13753 of 2020
            Pabitra Kumar Mallick and others              ....           Petitioners

                                       Mr.Budhadev Routray, Senior Advocate
                                     along with Jagdish Biswal, Advocate

                                           -versus-
            Central Electricity Supply Utility of          ....     Opposite Parties
            Odisha and others
                                                  Mr. Bijay Kumar Dash, Advocate
                                                           for O.P. Nos.1,2,4 and 5


                                 CORAM:
                 HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No.                                 ORDER
   11.                                   22.07.2025

This matter is taken up through Hybrid Mode.

2. Mr. Budhadev Routray, learned Senior Counsel for the petitioners submitted that in 2010, the non-ITI helpers were considered for regularisation in a meeting for settlement pursuant to which certain outsourced persons were regularised. Subsequent thereto, certain Data Entry Operators filed a writ petition, i.e., W.P.(C) No.2688 of 2016, which came to be disposed of by judgment dated 06.04.2021, and the directions in said judgment were implemented.

3. Mr. Bijay Kumar Dash, learned counsel for the opposite party nos. 1, 2, 4 and 5 placed much reliance on paragraph-9 of the counter affidavit.

4. At the request of learned counsel for the parties, list this matter tomorrow (23.07.2025) along with W.P.(C) No.13752 of 2020 for further hearing.

(M.S. Raman) Judge

Aswini

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: Personal Assistant (Secretary-in-Charge) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 22-Jul-2025 16:52:50

 
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