The Deputy Manager vs Janardan Palei & Ors
2025 Latest Caselaw 1509 Ori

Orissa High Court

The Deputy Manager vs Janardan Palei & Ors on 21 July, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                            FAO No.292 of 2024
                                          The Deputy Manager, M/s. ....               Appellant(s)
                                          Oriental Insurance Co.
                                          Ltd., Regional office,
                                          Bhubaneswar
                                                                            Mr. Somnath Roy, Adv.

                                                                   -versus-
                                          Janardan Palei & Ors.         ....            Respondent(s)

CORAM:

HON'BLE DR.JUSTICE S.K. PANIGRAHI

Order ORDER No. 21.07.2025

02. 1. This matter is taken up through hybrid arrangement.

2. This FAO is directed against the judgment/award dated

24.04.2024 passed by the learned Commissioner for

Employees Compensation -cum- Joint Labour

Commissioner, Odisha in E.C. Case No.44/2017.

3. Heard.

4. Admit.

5. Issue notice to the Respondents.

6. Let notice be issued to the Respondents by Registered

Post with A.D/ Speed Post making it returnable by 11th

August, 2025. Requisites for issuance of notice shall be

Signed by: AYASKANTA JENA filed within three working days hence. Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 23-Jul-2025 12:02:59

7. List this matter along with FAO No.205 of 2024 on 12th

August, 2025.

8. Issue notice as above.

9. Accept one set of process fee.

10. As an interim measure, it is directed that the awarded

amount deposited before the learned Commissioner for

Employee's Compensation-cum-Joint Labour

Commissioner, Bhubaneswar in E.C. Case No.44 of 2017

shall not be disbursed in favour of any of the parties till

the next date of listing of this matter.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 23-Jul-2025 12:02:59