Ramlal Thapa vs State Of Odisha & Others ..... Opp. ...
2025 Latest Caselaw 1446 Ori

Orissa High Court

Ramlal Thapa vs State Of Odisha & Others ..... Opp. ... on 18 July, 2025

Bench: K.R. Mohapatra, Savitri Ratho

           IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 17632 of 2025

Ramlal Thapa                              .....                            Petitioner
                                                Mr. Bijaya Kumar Behera-1, Advocate
                                    -versus-
State of Odisha & Others                  .....                          Opp. Parties

                                                     Mr. Sibanarayan Biswal, A.S.C.
            CORAM:
                  JUSTICE K.R. MOHAPATRA
                  JUSTICE SAVITRI RATHO

                                             ORDER

18.07.2025 Order No.

01. 1. This matter is taken up through hybrid mode.

2. It is submitted by Mr. Bijaya Kumar Behera, learned counsel for the Petitioner that in terms of judgment dated 18th April, 2024 passed by learned Civil Judge (Senior Division), Nuapdada in L.A.R. Case No. 21 of 2021, the Petitioner has filed an application under Section 28-A of the Land Acquisition Act, 1894 (for brevity of the Act), on 24th May, 2024 which is pending before the Special Land Acquisition Officer R & R, Lower Indra Irrigation Project, Khariar.

3. Mr. Sibanarayan Biswal, learned Additional Standing Counsel prays for an adjournment to take instruction with regard to current status of such application.

4. Put up this matter on 14th August, 2025 along with W.P.(C) No.17634 of 2025, W.P.(C) No.17635 of 2025, W.P.(C) No.17638 of 2025, W.P.(C) No.17641 of 2025, W.P.(C) No.17677 of 2025 and W.P.(C) No.17693 of 2025.

5. Instruction with regard to current status of the application under Section 28-A of the Act shall be obtained in the meantime.

(K.R. Mohapatra) Judge

(Savitri Ratho) Judge Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer

Location: Orissa High Court, Cuttack Date: 18-Jul-2025 20:03:46