Aparajita Satapathy vs Revenue Division Commissioner(Rdc) ...
2025 Latest Caselaw 1385 Ori

Orissa High Court

Aparajita Satapathy vs Revenue Division Commissioner(Rdc) ... on 17 July, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.19236 of 2025

                             Aparajita Satapathy                                ....            Petitioner
                                                                                         Represented by
                                                                               Dr. J.K. Lenka, Advocate

                                                                - Versus -

                             Revenue Division Commissioner(RDC)                  ....      Opp. Parties
                             Central Zone, Cuttack & Others                            Represented by
                                                                                         Mr. A. Sethy,
                                                                               Addl. Standing Counsel
                                                                             Mr. B. Mohanty, Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

17.07.2025 Order No.

01. 1. This matter is taken up through hybrid mode. . 2. Hearing is concluded and judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any, within three days.

4. The petitioner shall be allowed to continue as Anganwadi Worker till pronouncement of judgment.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 18-Jul-2025 11:11:08