Sk. Farid vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 1184 Ori

Orissa High Court

Sk. Farid vs State Of Odisha & Ors. .... Opposite ... on 14 July, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No.13391 of 2025
                                       Sk. Farid                      ....              Petitioner(s)
                                                                    Mr. Prasanta Kumar Nanda, Adv.
                                                                 -versus-
                                       State of Odisha & Ors.          ....       Opposite Party (s)
                                                                            Mr. Sonak Mishra, ASC
                                                                         Mr. G.K. Acharya, Sr. Adv.
                                                                                along with associates
                                                                          Mr. Ishwar Mohanty, Adv.
                                                                 Mr. Dayananda Mohapatra, Sr. Adv.
                                                        along with Mr. Gyanaranjan Mohapatra, Adv.
                                               CORAM:
                                               HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                                  ORDER

Order 14.07.2025 No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 14-Jul-2025 17:56:00