Padmabati Majhi And vs Mahemdubhai A Momin
2025 Latest Caselaw 1037 Ori

Citation : 2025 Latest Caselaw 1037 Ori
Judgement Date : 8 July, 2025

Orissa High Court

Padmabati Majhi And vs Mahemdubhai A Momin on 8 July, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  MACA No.342 of 2022

                           Padmabati Majhi and
                           Others                                 ....                  Appellants
                                                                          Mr. B.N. Rath, Advocate


                                                               -versus-
                           Mahemdubhai A Momin
                           and Others                             ....                 Respondents
                                                                   Mr. S.K. Mohanty, Advocate for R-4




                                                 CORAM:
                                      JUSTICE BIRAJA PRASANNA SATAPATHY
                                                              ORDER

08.07.2025 Order No.

07. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. As requested, list this matter on 17.07.2025 along with MACA No.343 of 2022.

3. In the meantime, let a copy of the appeal memo along with judgment be served on Mr. G.P. Dutta, learned counsel who contended that he can appear on behalf of Respondent No.2-IFFCO TOKIO General Insurance Co. Ltd..

Reason: Authentication Judge Location: High Court of Orissa, Cuttack Date: 10-Jul-2025 12:23:38 Basudev