Rajashree Gajendra vs ) District Sub-Registrar
2025 Latest Caselaw 1029 Ori

Orissa High Court

Rajashree Gajendra vs ) District Sub-Registrar on 8 July, 2025

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               WP(C) No.17617 of 2025
                            Rajashree Gajendra               .....    Petitioner
                                                                                    Represented By Adv. -
                                                                                    Banshidhar Baug
                                                                                    Sr. Adv.
                                                                                    Assisted by
                                                                                    Mr. M.R. Baug, Adv.
                                                           -versus-
                            1) District Sub-registrar, Bbsr         .....               Opposite Parties
                            2) Principal Secy To Govt., Revenue                     Represented By Adv. -
                            And Disaster Mgmt.dept.
                            3) A.D.M., Khurda                                       Mr. G. Mohanty, SC


                                                     CORAM:
                                    THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                     BEHERA

                                                                  ORDER

08.07.2025 Order No.

1. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgments stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Location: High Court of Orissa, Cuttack, India.