Mamata Sahoo vs Aswani Kumar Sahoo ... Opposite Party
2025 Latest Caselaw 3181 Ori

Orissa High Court

Mamata Sahoo vs Aswani Kumar Sahoo ... Opposite Party on 31 January, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.28856 of 2024

                  Mamata Sahoo                                    ...                 Petitioner
                                        Mr. S.K. Mishra, Sr. Advocate
                                                 appearing along with
                                              Ms. T. Sahoo, Advocate
                                     -versus-
                  Aswani Kumar Sahoo           ...     Opposite Party
                                                             Mr. M.K. Chand, Advocate
                                                     CORAM:
                                              JUSTICE G. SATAPATHY
                                                  ORDER(ORAL)

         Order No.                                 31.01.2025
            03.                  1.        This   matter     is       taken        up      through     Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard, Mr. Samir Kumar Mishra, learned Senior Counsel appearing along with Ms. Tanmayeekanti Sahoo, learned counsel for the Petitioner and Mr. Manas Kumar Chand, learned counsel for the OP in the matter.

3. Hearing being concluded, judgment is reserved. Since Mr. Mishra, learned Senior Counsel seeks one day time to file some citations in support of his argument, both the parties are at liberty to file citations within Monday(03.02.2025).

(G. Satapathy) Judge

Priyajit

Location: HIGH COURT OF ORISSA Date: 31-Jan-2025 17:26:54