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Harishankar Sahoo And Others vs Jayprakash Nayak And Others
2025 Latest Caselaw 3116 Ori

Citation : 2025 Latest Caselaw 3116 Ori
Judgement Date : 30 January, 2025

Orissa High Court

Harishankar Sahoo And Others vs Jayprakash Nayak And Others on 30 January, 2025

Bench: Arindam Sinha, M.S. Sahoo
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.A. No. 3276 of 2024

            Harishankar Sahoo and others           ....            Appellants

                                                     Represented By Adv. -
                                                       Mr. B. Routray,
                                                      Senior Advocate
                                        -versus-

            Jayprakash Nayak and others            ....          Respondents
                                                     Represented By Adv. -
                                                         Mr. B.Dash, AGA


                               CORAM:
                 THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                              ACTING CHIEF JUSTICE
                                          AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO
                                         ORDER

30.01.2025

I.A. no 8466 of 2024 Order No.

1. Mr. Routray, learned senior advocate appears on behalf of

01. applicants, who are four in number and seek leave to prefer appeal

against judgment dated 13th November, 2024 made by the learned

single Judge quashing advertisement no.04 of 2024 disclosed as

annexure-1 in the writ petition. He submits, his clients had applied

as candidates under the recruitment advertisement. Quashing of it

on ground of nonconformity with UGC guidelines is erroneous

inasmuch as consequence will be omission to again issue the

advertisement. As such leave be granted to his client to prefer

appeal against said judgment.

2. Mr. Dash, learned advocate, Additional Government

Advocate appears on behalf of State.

3. Issue notice along with this order on opposite party no.1 by

registered/speed post with A.D. Applicants will put in requisites.

4. List on 20th February, 2025.

(Arindam Sinha) Acting Chief Justice

(M.S. Sahoo) Judge

dutta

 
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