Pramoth Kumar Nayak vs State Of Odisha & Ors. ..... Opposite ...
2025 Latest Caselaw 2891 Ori

Orissa High Court

Pramoth Kumar Nayak vs State Of Odisha & Ors. ..... Opposite ... on 24 January, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                WP(C) No. 1368 of 2025
                               Pramoth Kumar Nayak         .....       Petitioner
                                                                                       Mr. N. Jena, Advocate
                                                                  -versus-
                               State of Odisha & Ors.                .....              Opposite Parties
                                                                                    Mr. S.S. Rao, Sr. Advocate
                                                                                    (Opp. Party Nos. 1 & 2)


                                                   CORAM:
                               THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                                    ORDER

24.01.2025

1. This matter is taken up through hybrid mode.

2. Heard Mr. N. Jena, learned counsel for the Petitioner and Mr. S.S. Rao, learned Sr. Counsel appearing for the Opp. Parties.

3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present writ petition is covered by the Judgment of this Court so passed in Writ Appeal No. 1544 of 2022 & batch.

4. In view of such submissions made by the learned counsel appearing for the Parties, the present writ petition is disposed of with quashing of the order dtd.11.10.2021 under Annexure-4 in the light of the order so passed in Writ Appeal No. 1544 of 2022 and batch.

Signed by: SNEHANJALI PARIDA                                                Judge

Reason: Authentication         Sneha

Location: High Court of Orissa, Cuttack Date: 24-Jan-2025 17:19:46