State Of Orissa vs Prafulla Ku. Pradhan (Dead) &
2025 Latest Caselaw 2573 Ori

Orissa High Court

State Of Orissa vs Prafulla Ku. Pradhan (Dead) & on 13 January, 2025

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      S.A. No.315 of 1989

                             State of Orissa                               .....           Appellant
                                                                                        Represented By
                                                                                      Mr. G. Mohanty, S.C.
                                                             -versus-
                             Prafulla Ku. Pradhan (dead) &              .....
                             Others                                                      Respondents
                                                                                       Represented By
                                                                                              None
                                                           CORAM:
                                 THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                         ORDER

Order No. 13.01.2025

28. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard from the learned counsel for the appellant.

3. Hearing concluded.

4. Judgment is reserved.

( A.C. Behera ) Judge Sipra

Verified Digitally Signed Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-Jan-2025 16:13:13