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Sibanarayan Das vs Satyapriya Samantaray
2025 Latest Caselaw 2223 Ori

Citation : 2025 Latest Caselaw 2223 Ori
Judgement Date : 8 January, 2025

Orissa High Court

Sibanarayan Das vs Satyapriya Samantaray on 8 January, 2025

Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
     IN THE HIGH COURT OF ORISSA AT CUTTACK

                   MACA NO.306 OF 2016

Sibanarayan Das              .....       Appellant
                                         Mr. S. Mohanty Adv.

                    -versus-
Satyapriya Samantaray      .....         Respondents
& Another                                Mr. N.C. Mohanty, Adv.
                                         (for Resp. No. 2)


                      CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                      ORDER

08.01.2025 Order No.8 Misc. Case NO.550 of 2016

1. This matter is taken up through hybrid mode.

2. Heard.

3. Since the appeal has been filed at the instance of the appellant-claimant, the claimant-appellant is exempted from paying the Court fee for the present.

5. The Misc. Case stands disposed of.

( Biraja Prasanna Satapathy) Judge Order No.9 Misc. Case No.551 OF 2016

1. Heard .

2. Since it is contended that free copy of the impugned judgment is on record, in view of the

.

decision of this Court, reported in 2008 (I) OLR 809, the prayer is allowed.

3. Filing of certified copy of the impugned judgment is dispensed with.

4. The Misc. Case stands disposed of.

(Biraja Prasanna Satapathy) Judge

Order No.10

1. Heard.

2. Issue notice to the Respondents on the question of admission.

3. Since Mr. N.C. Mohanty, learned counsel has already entered appearance on behalf of Respondent No.2, copy of the appeal memo has already been served on him and no notice need be issued to Respondent No.2.

4. Requisites for issuance of notice to Respondent No.1 by Regd. Post with A.D be filed by 13th January, 2025 peremptorily.

5. List this matter in the week commencing 17th March, 2025.

(Biraja Prasanna Satapathy) Judge

Reason: authenticatioin of order Location: high court of odisha cuttack Date: 08-Jan-2025 18:43:46 sangita

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