Purushottam Dalli vs State Of Odisha And Others .... Opposite ...
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Orissa High Court

Purushottam Dalli vs State Of Odisha And Others .... Opposite ... on 6 January, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) No. 15613 of 2018

                             Purushottam Dalli                        ....                Petitioner
                                                                                 Represented by
                                                                       Mr. P.K. Panda, Advocate
                                                                 -Versus -
                             State of Odisha and Others                ....          Opposite parties
                                                                                    Represented by
                                                                                   Mr. S.N. Patnaik,
                                                                         Addl. Government Advocate

                                            CORAM:
                                              JUSTICE SASHIKANTA MISHRA
                                                            ORDER

06.01.2025

Order No. 2 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

BC. Tudu

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date: 07-Jan-2025 17:47:40