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The Executive Engineer vs M/S. Kishan Seva Kendra & Another .... ...
2025 Latest Caselaw 2124 Ori

Citation : 2025 Latest Caselaw 2124 Ori
Judgement Date : 6 January, 2025

Orissa High Court

The Executive Engineer vs M/S. Kishan Seva Kendra & Another .... ... on 6 January, 2025

Bench: K.R. Mohapatra, V. Narasingh
                                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            W.P.(C) No. 12419 OF 2018
                                           The Executive Engineer, Electrical,    ....       Petitioner
                                           NESCO
                                                                            Mr. Suresh Chandra Dash,
                                                                                           Advocate
                                                                     -versus-

                                           M/s. Kishan Seva Kendra & another         ....    Opp. Parties
                                                                       Mr. Falguni Rajguru Mohapatra,
                                                                                            Advocate

                                                CORAM:
                                                JUSTICE K.R. MOHAPATRA
                                                JUSTICE V. NARASINGH
                                                                 ORDER
             Order No.                                          06.01.2025

                   25.                1.      This matter is taken up through hybrid mode.

2. In course of hearing, Mr. Mohapatra, learned counsel for Opp. Party No.1 submits that SLP No.19657 of 2023 filed before the Hon'ble apex Court against the judgment of this Court in W.P.(C) No.13585 of 2020 has already been dismissed. He prays for an adjournment to furnish the details of such decision.

3. Put up this matter on 6th February, 2025.

(K.R. Mohapatra) Judge

Designation: A.R.-cum-Sr. Secretary

(V. Narasingh) Location: ORISSA HIGH COURT M.K.Rout Judge Date: 07-Jan-2025 15:40:15

 
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