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Jyotiranjan Nath vs Union Of India And
2025 Latest Caselaw 2049 Ori

Citation : 2025 Latest Caselaw 2049 Ori
Judgement Date : 2 January, 2025

Orissa High Court

Jyotiranjan Nath vs Union Of India And on 2 January, 2025

Bench: S.K. Sahoo, Chittaranjan Dash
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No.22240 of 2024
            Jyotiranjan Nath                 .....       Petitioner
                                                       Mr. S.B. Jena,
                                                       Advocate
                                       -versus-
            Union of India and
            others                           .....     Opp. Parties
                                                       Mr. P.K. Parhi,
                                                       D.S.G.I.

                                       CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
            THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                        ORDER
Order No.                              02.01.2025

  05.                 This    matter    is      taken      up   through    Hybrid

arrangement (video conferencing/physical mode).

During the course of argument, Mr. P.K. Parhi, learned Deputy Solicitor General of India submits that on perusal of the impugned order dated 08.12.2023 under Annexure-7 of the Central Administrative Tribunal, Cuttack Bench, Cuttack in O.A. no.260/00540 of 2018, it would appear that the respondent no.3, Senior Divisional Electrical Engineer, (op) East Coast Railway, Khurda Road Division, Jatani, Dist-Khurda and respondent no.4, Divisional Electrical Engineer, (op)

East Coast Railway, Khurda Road, Bhadrak, At/Po-Jatani are the main contesting parties but they have not been arrayed as opp. parties in the writ petition.

Learned counsel for the petitioner having agreed to the same seeks some time to file an I.A. to bring an amendment inserting the names of those two respondents as opp. parties in the present Writ Petition as per the impugned judgment.

List this matter in the week commencing from 20.01.2025.

Copy of the I.A. be served on the learned D.S.G.I. in advance.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge Rajesh

Designation: Senior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jan-2025 16:53:20

 
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