Harapriya Swain vs Sarada Prasad Swain
2025 Latest Caselaw 2024 Ori

Orissa High Court

Harapriya Swain vs Sarada Prasad Swain on 2 January, 2025

Bench: Arindam Sinha, M.S. Sahoo

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  MATA No.199 of 2024
                           Harapriya Swain                             ....                     Appellant
                                                                                 Represented by Adv.-
                                                                            Mr. N. P. Patra, Advocate
                                                            -versus-
                           Sarada Prasad Swain                         ....                Respondent
                                                                                 Represented by Adv.-

                                                           CORAM:
                                     THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                                             AND
                                       THE HON'BLE MR. JUSTICE M.S. SAHOO
                                                           ORDER

02.01.2025 Order No.

01. 1. Mr. Patra, learned advocate appears on behalf of appellant-

wife and submits, his client is aggrieved by judgment dated 4th April, 2024 made by the Family Court. Thereby restitution was decreed at instance of respondent-husband. The appeal has been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal. The lower Court record be called for.

3. List on 27th January, 2025.

( Arindam Sinha ) Judge

Digitally Signed ( M.S. Sahoo ) Signed by: PRASANT KUMAR SAHOO Designation: PERSONAL ASSISTANT Judge Reason: Authentication Location: Orissa High Court Date: 02-Jan-2025Prasant 19:14:27