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Kalpana Sethi vs Pradeep Nayak
2025 Latest Caselaw 4326 Ori

Citation : 2025 Latest Caselaw 4326 Ori
Judgement Date : 21 February, 2025

Orissa High Court

Kalpana Sethi vs Pradeep Nayak on 21 February, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CONTC No.5037 of 2024
            Kalpana Sethi               .....        Petitioner
                                                            Represented By Adv. -
                                                            Siba Prasad Swain

                                       -versus-
            Pradeep Nayak, Supdt. Engnr.,       .....           Opposite Parties
            Irrigation Division,
            Jagatsinghpur
                                                             Represented By Adv. -
                                                             M.R.Patra, A.S.C.

                                  CORAM:
                    THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                MOHAPATRA

                                         ORDER

21.02.2025

Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Perused the order dated 30.12.2024. It appears that such order has been passed in violation of this Court's order dated 16.01.2024.

3. On a careful examination of order dated 30.12.2024, the Contemnor-Superintending Engineer has not only acted in a manner as if he is sitting an appeal before the judgment of the learned Judge, Family Court has also not taken into consideration the specific order passed by this Court vide order dated 16.01.2024.

4. On a careful examination of the materials on record as well as the order dated 30.12.2024, this Court is convinced that the conduct of the Superintending Engineer, Jagatsinghpur Irrigation Division,

Jagatsinghpur construed an act of contempt.

5. List this matter next Friday by adding the present Superintending Engineer, Jagatsinghpur Irrigation Division, Jagatsinghpur as contemnor.

( A.K. Mohapatra ) Judge Anil

Location: High Court of Orissa

 
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