Orissa State Co-Operative Bank Ltd vs Union Of India And Others .... Opposite ...
2025 Latest Caselaw 4213 Ori

Orissa High Court

Orissa State Co-Operative Bank Ltd vs Union Of India And Others .... Opposite ... on 19 February, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.23057 of 2010

                               Orissa State Co-operative Bank Ltd.,    ....           Petitioner
                               Bhubaneswar
                                                           Mr. Asok Mohanty, Senior Advocate
                                              along with Ms. Lopamudra Pradhan, Advocate and
                                                 Ms. Soumya Subhadourshni Mohanty, Advocate

                                                                   -versus-
                               Union of India and others                        .... Opposite Parties
                                                                            Mr. Millan Kumar, CGC for
                                                                                   Opposite Party No.1
                                                                       Mr. Bimbisar Dash, Senior Panel
                                                                       Counsel for Opposite Party No.2

                                                          CORAM:
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

Order No. ORDER

13. 19.02.2025 This matter is taken up through Hybrid Mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded.

4. Judgment/order is reserved.

(M.S. Raman) Judge Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 19-Feb-2025 17:29:04