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Tansukha Rai Agarwal (Since Dead) vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 4149 Ori

Citation : 2025 Latest Caselaw 4149 Ori
Judgement Date : 18 February, 2025

Orissa High Court

Tansukha Rai Agarwal (Since Dead) vs State Of Odisha And Others .... Opposite ... on 18 February, 2025

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  CRP No.34 of 2013

                               Tansukha Rai Agarwal (since dead)         ....          Petitioners
                               through L.Rs
                                                                 Mr. Gopinath Mishra, Advocate
                                                           -versus-
                               State of Odisha and others                .... Opposite Parties
                                                                    Mr. Jayant Kumar Bal, AGA
                                               Mr. Ashutosh Mishra, Advocate for O.P. Nos.3 & 4
                                              Mr. Sourav Suman Bhuyan, Advocate for O.P. No.5
                                              Mr. Kishore Kumar Mishra, Advocate for O.P. No.7

                                                          CORAM:
                                          HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
        Order No.                                                 ORDER
           24.                                                   18.02.2025

This matter is taken up through Hybrid Mode.

2. After hearing has taken place, the matter was kept reserved for preparation of judgment. At the time of dictation, certain clarifications were required, which were not agitated at the time of argument. So the matter requires further hearing. Therefore, the matter was directed to be listed under the heading "To Be Mentioned".

3. It is stated at the Bar that further hearing is required. Since the assignment of this Bench has been changed in the meantime, Registry is instructed to place the record before the Hon'ble the Acting Chief Justice to seek His Lordship's permission for listing before appropriate Bench.

(M.S. Raman) Judge

Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 18-Feb-2025 16:57:11

 
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