Brajabandhu Mallick vs State Of Odisha And Others .... Opp. ...
2025 Latest Caselaw 3819 Ori

Orissa High Court

Brajabandhu Mallick vs State Of Odisha And Others .... Opp. ... on 10 February, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No. 14680 of 2013

                     Brajabandhu Mallick                             ....           Petitioner
                                                                              Represented by

                                                                     Mr. S.Mallick, Advocate
                                                    - Versus -
                     State of Odisha and Others                       ....       Opp. Parties
                                                                              Represented by

                                                                            Mr. S.N. Patnaik,
                                                                  Addl. Government Advocate
                              CORAM:
                                    JUSTICE SASHIKANTA MISHRA

                                                       ORDER

10.02.2025

W.P.(C). Nos. 14680 of 2013 and 10918 of 2013 Order No. 1. This matter is taken up through hybrid mode.

01. . 2. Hearing concluded and judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge Deepak