Krupasindhu Muduli vs State Of Odisha And Others .... Opposite ...
2025 Latest Caselaw 3710 Ori

Orissa High Court

Krupasindhu Muduli vs State Of Odisha And Others .... Opposite ... on 6 February, 2025

Bench: Arindam Sinha, M.S. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No. 12305 of 2021


            Krupasindhu Muduli                          ....              Petitioner
                                                            Represented by Adv.-
                                                        Mr. B. Senapati, Advocate
                                           -Versus-

            State of Odisha and others                  ....       Opposite Parties
                                                          Represented by Adv.-
                                                         Mr. S.B. Panda, AGA,
                                         Mr. D. Mohapatra, Sr. Advocate (O.P.6),
                                              Mr. P.K. Muduli, Advocate (O.P.7)



                                 CORAM:
                  THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                          ACTING CHIEF JUSTICE
                                   AND
                    THE HON'BLE MR. JUSTICE M.S. SAHOO

                                           ORDER

Order No. 06.02.2025 W.P.(C) nos. 12305 of 2021, 12308 of 2021, 36487 of 2021 & 3178 of 2022

14. 1. Four writ petitions (W.P.(C) no. 12305 of 2021, W.P.(C)

no.12308 of 2021, W.P.(C) no. 36487 of 2021 and W.P.(C) no.

3178 of 2022) are tagged together. Mr. Senapati, learned advocate

appears on behalf of petitioners in first three writ petitions and Mr.

Pradhan, learned advocate appears on behalf of petitioner in the 4th

writ petition. Mr. Panda, learned advocate, Additional Government

Advocate appears on behalf of State in all four writ petitions, Mr.

Pradhan, learned advocate led by Mr. D. Mohapatra, learned

Senior Advocate appears on behalf of opposite party no.6 in the 1 st

writ petition, Mr. Muduli, learned advocate appears on behalf of

opposite party no.7 in the 1st writ petition and Miss Das, learned

advocate appears on behalf of opposite party no.10 in the 4 th writ

petition.

2. Submission at the bar is the writ petitions were heard and

judgment reserved, thereafter released.

3. List on 11th February, 2025.

( Arindam Sinha ) Acting Chief Justice

( M.S. Sahoo ) Judge

Arun Mishra

Designation: ADR-Cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack