) Priskilla Sahani vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 11606 Ori

Orissa High Court

) Priskilla Sahani vs ) State Of Odisha ..... Opposite Parties on 22 December, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRLMC No.5366 of 2025
            1) Priskilla Sahani             .....     Petitioners
            2) Pratap Ranjan Sahani                             Represented by Adv. -
            3) Ganesh Prasad Agrawala                           Satyabrata Mohanty (1)
            4) Khusbu Agrawala

                                            -versus-
            1) State Of Odisha                          .....        Opposite Parties
            2) Santoshini Sahani@mohanty                         Represented by Adv. -

                                                                 Miss B.K. Sahu, AGA

                                  CORAM:
                   MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                            ORDER

22.12.2025

Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard.

3. This is an application for exemption with the certified copy of the order/judgment under Annexure- 5 and 7.

4. Considering the prayer made in the I.A., filing of certified copy of the Annexures- 5 and 7 are dispensed with for the time being.

5. Accordingly, the I.A. stands disposed of.

6. List this matter day after tomorrow (24.12.2025) for admission.

( A.K. Mohapatra) Judge

Sisir

Designation: Personal Assistant