Citation : 2025 Latest Caselaw 10978 Ori
Judgement Date : 3 December, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) Nos.32549/2025, 32954/2025, 32959/2025,
32962/2025, 23182/2025, 22272/2025, 23215/2025,
23274/2025,23278/2025,23289/2025,23296/2025,
23496/2025 & 28851/2025
In W.P.(C) No.32549/2025
Jay Hanuman Self Help Group,
Subarnapur
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. M.K.Mohanty,
Advocate,
Mr. T.Pradhan, Advocate
-versus-
For Opposite Parties
: Mr. S.N.Patnaik, A.G.A
In W.P.(C) No.32954/2025
M/s.Maa Mauli Self Help Group
Subarnapur ... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
Page 1
For Petitioner : Mr. M.K.Mohanty, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.32959/2025
Subarnagrahi Self Help Group ... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. M.K.Mohanty, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.32962/2025
Biswanarayani Self Help Group
Subarnapur ... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner :Mr. M.K.Mohanty,Advocate
-versus-
2
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23182/2025
Maa Biraja Women Self Help Group ... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. S. Das, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.22272/2025
Uma Maheswar WSHG ... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner :Mr. S.Mohanty, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
3
In W.P.(C) No.23215/2025
Mahalaxmi Shaktidal Self Help Group
Subarnapur
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. S.Dash, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23274/2025
Maa Bhabani Self Help Group
Bankiapali, Subarnapur
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. S.Mishra, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23278/2025
4
Samaleswari Self Help Group
Digsira, Subarnapur
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. A.K.Nayak, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23289/2025
Laxmi Narayan Women Self Help Group
Chinajuri, Subarnapur
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. S.Bhuyan, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23296/2025
Aparna Self Help Group
Subarnapur
5
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. A.K.Nayak, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.23496/2025
Baba Sidheswar WSHG
... Petitioner
-versus-
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. S.Mohanty, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
In W.P.(C) No.28851/2025
Jay Hanuman Self help Group,
Subarnapur
... Petitioner
-versus-
6
State of Odisha & others ... Opposite Parties
For Petitioner : Mr. M.K.Mohanty, Advocate
-versus-
For Opposite Parties : Mr. S.N. Patnaik, A.G.A.
---------------------------------------------------------------------------
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
03.12.2025
Order No.
1. Hearing concluded, judgment reserved.
01.
2. Parties may file their note of submissions and memo of citations, if any, within two days.
3. Interim order passed earlier shall continue till pronouncement of the judgment.
.
.................................. Sashikanta Mishra,
Deepak
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!