Mr. Sudhanshu Shekhar vs Securities And Exchange Opposite ...
2025 Latest Caselaw 10967 Ori

Orissa High Court

Mr. Sudhanshu Shekhar vs Securities And Exchange Opposite ... on 3 December, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.22355 of 2025
                            Mr. Sudhanshu Shekhar    .....                Petitioner(s)
                            Pati                              Mr. Janakalyana Mohanty,
                                                                              Advocate

                                                            -versus-
                            Securities and Exchange                             Opposite Parties
                            Board of India, SEBI                         Mr. Tapesh Roy, Advocate
                            Bhavan BKC,                                               for O.P No.1
                                                                         Mr. Rajjeet Roy, Advocate
                            Maharashtra & Ors.
                                                                                      for O.P No.2
                                                                         Mr. Rajiv Sagar, Advocate
                                                                                      for O.P No.4
                                                           CORAM:
                                THE HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI
                                                            ORDER

03.12.2025 Order No.

06. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue

till the pronouncement of the Judgment.

(Dr. Sanjeeb K. Panigrahi) Judge

Gitanjali

Location: HIGH COURT OF ORISSA, CUTTACK Page 1 of 1.