Sajjan Kumar Modi & vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 10953 Ori

Orissa High Court

Sajjan Kumar Modi & vs State Of Odisha & Ors. .... Opposite ... on 2 December, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C) No.26854 of 2025

                                  Sajjan Kumar Modi &     ....              Petitioner(s)
                                  Anr.
                                                     Mr. Goutam Kumar Acharya, Sr. Adv.
                                                                   along with associates

                                                         -versus-
                                  State of Odisha & Ors.   ....            Opposite Party(s)
                                                                     Mr. Sonak Mishra, ASC

                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                        Order                               ORDER
                        No.                                02.12.2025

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the respective parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 05-Dec-2025 13:03:16