Baijayanti Sill @ Nayak vs Abhimanyu Nayak
2025 Latest Caselaw 10852 Ori

Citation : 2025 Latest Caselaw 10852 Ori
Judgement Date : 9 December, 2025

[Cites 1, Cited by 0]

Orissa High Court

Baijayanti Sill @ Nayak vs Abhimanyu Nayak on 9 December, 2025

Author: Mruganka Sekhar Sahoo

Bench: Mruganka Sekhar Sahoo

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     MATA No. 313 of 2025


                 Baijayanti Sill @ Nayak                   ....             Appellant
                                                                 Represented by -
                                                    Ms. Tapaswini Sinha, Advocate
                                             -Versus-

                 Abhimanyu Nayak                           ....           Respondent
                                                                Represented by Adv.-


                                             CORAM:
                    HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                       AND
                   HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO
                                             ORDER

Order No.                                   09.12.2025
                                           (Hybrid Mode)

  01.       1.     The appellant-wife is before this Court challenging the judgment and

decree dated 24.06.2025 passed by the learned Judge, Family Court, Cuttack in C.P. No. 05 of 2012. By the said judgment, the petition filed by the Respondent-husband in the marriage invoking Section 13(1) of the Hindu Marriage Act was allowed. The appellant-wife in the marriage seeks interference to the extent of the amount of permanent alimony granted by the learned Judge, Family Court, Cuttack.

2. Issue notice to the Respondent along with this order. Requisites for issuance of notice by Speed Post with AD shall be filed within five working days.

3. List after S.R.

Liberty to mention.

(Manash Ranjan Pathak) Judge

(Mruganka Sekhar Sahoo) Judge

S.K. Parida

Designation: ADR-cum-Addl. Principal Secretary

Location: ORISSA HIGH COURT, CUTTACK Date: 11-Dec-2025 10:59:23