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Uco Bank vs Sangram Keshari Khuntia .... Opposite ...
2025 Latest Caselaw 7228 Ori

Citation : 2025 Latest Caselaw 7228 Ori
Judgement Date : 26 August, 2025

Orissa High Court

Uco Bank vs Sangram Keshari Khuntia .... Opposite ... on 26 August, 2025

Author: Sanjeeb K. Panigrahi
Bench: Sanjeeb K. Panigrahi
                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        RVWPET No.151 of 2025

                                        UCO Bank, Sambalpur             ....             Petitioner(s)
                                                                              Mr. Subrat Misra, Adv.
                                                                  -versus-
                                        Sangram Keshari Khuntia         ....       Opposite Party (s)
                                                                   Mr. Gyana Ranjan Mahapatra, Adv.

                                                 CORAM:
                                                 HON'BLE DR. JUSTICE SANJEEB K. PANIGRAHI
                                Order                            ORDER
                                No.                             26.08.2025

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. Sanjeeb K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Aug-2025 12:22:07

 
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