State Of Orissa vs Susanta Sa
2025 Latest Caselaw 7227 Ori

Orissa High Court

State Of Orissa vs Susanta Sa on 26 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLLP No.130 of 2004
                    State Of Orissa             .....         Appellant
                                                                        Represented By Adv. -
                                                                        Mr.U.R.Jena, AGA.

                                                      -versus-
                    Susanta Sa                               .....                 Respondent
                                                                        Represented By Adv. -
                                                                        M/s.basudev Pujari

                                             CORAM:
                               THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                           MOHAPATRA
                                              ORDER

26.08.2025 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. As prayed for by the State-Petitioner, list this matter in the week commencing from 8th September, 2025. In the meantime, State-Petitioner shall file a legible copy of the impugned judgment dated 03.05.2003.

( A.K. Mohapatra) Judge RKS

Designation: AR-CUM-Senior Secretary

Location: High Court of Orissa Date: 26-Aug-2025 17:55:31