Anshuman Apat vs State Of Odisha And Ors. ..... Opposite ...
2025 Latest Caselaw 7180 Ori

Orissa High Court

Anshuman Apat vs State Of Odisha And Ors. ..... Opposite ... on 25 August, 2025

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         WP(C) No.3689 of 2025
                          Anshuman Apat                .....      Petitioner
                                                                             Represented By Adv. -
                                                                             Bijay Kumar Parida
                                                                             Pratik Dash
                                                             -versus-
                          State Of Odisha and Ors.                  .....        Opposite Parties
                                                                            Represented By Adv. -

                                                                            Gyanalok Mohanty, SC

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                            ORDER

25.08.2025 Order No.

04. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsel for the petitioner and learned SC for the State.

3. Hearing concluded. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Utkalika

Signature Not Verified Page 1 of 1. Digitally Signed Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 26-Aug-2025 17:03:36