State Of Orissa vs Gariba Mahananda ..... Opposite Party
2025 Latest Caselaw 6514 Ori

Orissa High Court

State Of Orissa vs Gariba Mahananda ..... Opposite Party on 26 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CRLLP No.15 of 2005

                   State of Orissa                               .....                   Petitioner
                                                                             Mr. U.R. Jena, AGA

                                                          -versus-

                   Gariba Mahananda                                  .....         Opposite Party
                                                                             Represented By Adv. -
                                                                             M/s. Basudev Pujari


                                        CORAM:
                          THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                      MOHAPATRA

                                                          ORDER

26.08.2025 Order No.

07. 1. This matter is taken up through Hybrid mode.

2. As prayed for by the learned counsel for the State-Petitioner, list this matter in the week commencing 8th September, 2025. In the meantime learned counsel for the State-Petitioner shall file a legible copy of the impugned judgment by the next date.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Location: High Court of Orissa, Cuttack Date: 26-Aug-2025 18:24:39