Sarojini @ Sajani Palai & Ors vs Union Of India
2025 Latest Caselaw 5738 Ori

Orissa High Court

Sarojini @ Sajani Palai & Ors vs Union Of India on 21 August, 2025

Author: Sanjeeb K. Panigrahi

Bench: Sanjeeb K. Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         FAO No. 508 of 2024
                                   Sarojini @ Sajani Palai & Ors.         ...........  Appellant(s)
                                                                   Mr. Amiya Kumar Mohanty, Adv.
                                                           -Versus-
                                   Union of India                            ........... Respondent(s)
                                                                                Ms. Sephalee Das, CGC

                                               CORAM:
                                               DR. JUSTICE SANJEEB K. PANIGRAHI
                                                           ORDER

21.08.2025

Order No.

04. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. Sanjeeb K. Panigrahi) Judge Murmu

Designation: Personal Assistant