Chakradhar Swain & Another vs State Of Orissa
2025 Latest Caselaw 5737 Ori

Orissa High Court

Chakradhar Swain & Another vs State Of Orissa on 21 August, 2025

                                                        .

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLA No. 110 of 2003
                       Chakradhar Swain & another        ....                Appellant(s)
                                              Mr. Satyabrata Mohanty (1), Amicus Curiae

                                                            -versus-

                       State of Orissa                              ....             Respondent(s)

Mr. R.B. Dash, ASC

CORAM:

JUSTICE SIBO SANKAR MISHRA Order No. ORDER 21.08.2025 ,

10. 1. Heard Mr. Satyabrata Mohanty (1), learned Amicus Curiae for the appellants and Mr. R.B. Dash, learned Addl. Standing Counsel for the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 21-Aug-2025 18:53:28