Dr. Emma Many Ekka vs Rajalaxmi Behura & Ors
2025 Latest Caselaw 5677 Ori

Orissa High Court

Dr. Emma Many Ekka vs Rajalaxmi Behura & Ors on 20 August, 2025

Author: Sanjeeb K. Panigrahi

Bench: Sanjeeb K. Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           FAO No.49 of 2025

                                        Dr. Emma Many Ekka               ....            Appellant(s)
                                                                          Mr. Kalpataru Mishra, Adv.
                                                                   -versus-
                                        Rajalaxmi Behura & Ors.          ....            Respondent (s)

CORAM:

HON'BLE DR. JUSTICE SANJEEB K. PANIGRAHI

Order ORDER No. 20.08.2025

02. 1. This matter is taken up through hybrid arrangement.

2. In filing this FAO, the Appellants have challenged the

judgment dated 23.10.2024 passed by the learned 1st Civil

Judge (Sr. Divn.), Cuttack in Original Suit No.2 of 2016

arising out of Test Case No.2 of 2016.

3. Heard.

4. Admit.

5. Issue notice.

6. Notice be issued to the Respondents by Speed Post with

A.D. making it returnable by 24th September, 2025. Requisites

for issuance of notice shall be filed within three working

days hence.

7. List this matter on 25th September, 2025.

Designation: Personal Assistant

Location: High Court of Orissa Date: 20-Aug-2025 18:17:41 (Dr. Sanjeeb K. Panigrahi) Judge Ayaskanta