Biraja Kumar Das vs Arati Ahuja
2025 Latest Caselaw 5569 Ori

Orissa High Court

Biraja Kumar Das vs Arati Ahuja on 18 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              CONTC(CP) No.663 of 2014
                             Biraja Kumar Das                    ....                           Petitioner
                                                                                          Represented by

                                                                             Mr. P.K. Mishra, Advocate
                                                        -Versus-
                             Arati Ahuja, Commissioner-cum-                       ....        Opp. Parties
                             Secretary Health & Family Welfare                            Represented by
                             Department & Another
                                                                                      Mr. S.N. Patnaik,
                                                                       Additional Government Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

18.08.2025 Order No.

06. 1. This matter is taken up through hybrid mode. . 2. It is stated at the bar that the SLP filed against the judgment passed by the Division Bench of this Court has been dismissed. As such, this Court finds no legal impediment in implementing the judgment.

3. Learned State counsel submits that the matter has been referred to the Finance Department and requests for one week time.

4. Accepting such request, the matter is adjourned to next week. It is made clear that if the compliance affidavit is not filed, the Opposite Party No.1-contemnor shall appear in person for receiving charges in the CONTC application.

5. A free copy of this order be handed over to the State counsel for compliance.

6. List this matter on 1st September, 2025.

Digitally Signed (Sashikanta Mishra)

Designation: Junior Stenographer Judge Reason: Authentication Location: High Court of Orissa, Cuttack. Puspanjali Date: 19-Aug-2025 11:19:56