Manoj Kumar Behera vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 3486 Ori

Orissa High Court

Manoj Kumar Behera vs State Of Odisha And Others ..... ... on 14 August, 2025

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                WP(C) No.32016 of 2023
Manoj Kumar Behera              .....                 Petitioner
                                         Represented By Adv. -
                                         Mr.S.Patnaik, Advocate
                                         Mr.Samvit Mohanty,
                                         Advocate
                          -versus-
State Of Odisha and others     .....           Opposite Parties
                                        Represented By Adv. -
                                        Mr. Amit Prasad Bose
                                        Advocate (For the O.P.
                                        No.4)
                                        Ms.J.Sahoo, ASC (for the
                                        O.P. Nos.1 to 3)


               WP(C) No.30619 of 2023
Amiya Ranjan Choudhury    .....                       Petitioner
and others
                                         Represented By Adv. -
                                         Mr.S.Patnaik, Advocate
                                         Mr.Samvit Mohanty,
                                         Advocate
                          -versus-
State Of Odisha and others     .....           Opposite Parties
                                        Represented By Adv. -
                                        Mr. Amit Prasad Bose
                                        Advocate (For the O.P.
                                        No.4)
                                        Ms.J.Sahoo, ASC (for the
                                        O.P. Nos.1 to 3)
               WP(C) No.32018 of 2023
Prasana Kumar Patra       .....                       Petitioner
                                         Represented By Adv. -
                                         Mr.S.Patnaik, Advocate
                                         Mr.Samvit Mohanty,
                                         Advocate
                           -versus-
                                                       Page 1 of 2.
                           State Of Odisha and others           .....          Opposite Parties
                                                                       Represented By Adv. -
                                                                       Mr. Amit Prasad Bose
                                                                       Advocate (For the O.P.
                                                                       No.4)
                                                                       Ms.J.Sahoo, ASC (for the
                                                                       O.P. Nos.1 to 3)
                                                   CORAM:
                                     MR. JUSTICE ANANDA CHANDRA BEHERA

                                                         ORDER

14.08.2025 Order No.

19. 1. These matter are taken up through hybrid mode.

2. Hearing is concluded.

3. Judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Binayak

Location: High Court of Orissa, Cuttack