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Pradeepta Kumar Rout Ray vs Sugayan Kumar Opposite Parties
2025 Latest Caselaw 3464 Ori

Citation : 2025 Latest Caselaw 3464 Ori
Judgement Date : 13 August, 2025

Orissa High Court

Pradeepta Kumar Rout Ray vs Sugayan Kumar Opposite Parties on 13 August, 2025

Author: S. K. Panigrahi
Bench: S. K. Panigrahi
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     FAO No.455 of 2024

                  Pradeepta Kumar Rout Ray            .....               Appellant
                                                                    Mr.B.C. Pattnaik,
                                                                            Advocate

                                                 -versus-

                  Sugayan Kumar                                    Opposite Parties
                  Mohapatra & Ors.                                 Mr. P. K. Mishra,
                                                                          Advocate
                                            CORAM:
                             THE HON'BLE DR. JUSTICE S. K. PANIGRAHI
                                             ORDER

13.08.2025 Order No.

05. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue

till the pronouncement of the judgment.

(Dr. S. K. Panigrahi) Judge

Gitanjali

Signed by: GITANJALI NAYAK Page 1 of 1.

 
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