Prasanta Kumar Parija vs State Of Odisha(Vigilance) .... Opp. ...
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Orissa High Court

Prasanta Kumar Parija vs State Of Odisha(Vigilance) .... Opp. ... on 13 August, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLREV No.650 of 2024

                             Prasanta Kumar Parija                   ....          Petitioner
                                                                    Mr. G.M. Rath, Advocate

                                                         -versus-

                             State of Odisha(Vigilance)           ....          Opp. Party
                                                          Mr. Sangram Das, SC (Vigilance)


                                                     CORAM:
                                   THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                          ORDER

       Order No.                                         13.08.2025

          04.           1.         Heard learned counsel for the Petitioner and the State
                        Vigilance.

2. Learned counsel for the Petitioner files memo of citations in Court today. The same be taken on record.

3. Hearing is concluded. Judgment is reserved.

(Chittaranjan Dash) Judge

KC Bisoi

Signed by: KRUSHNA CHANDRA BISOI