Sudam Charan Senapati vs Shalini Pandit
2025 Latest Caselaw 3462 Ori

Orissa High Court

Sudam Charan Senapati vs Shalini Pandit on 13 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CONTC No.1501 of 2025

                      Sudam Charan Senapati              .....           Petitioner

                                                                   Represented by
                                                                   Mr. M.K.Bose,
                                                                   Advocate
                                                    -versus-
                      Shalini Pandit, I.A.S. and       .....             Opposite Parties
                      others
                                                                  Represented by
                                                                  A.G.A.

                                                    CORAM:
                                          JUSTICE SASHIKANTA MISHRA
                                                     ORDER

Order No. 13.8.2025.

4. 1. This matter is taken up through hybrid mode.

2. None appears for the Petitioner.

3. List this matter on 04.9.2025. Learned State counsel shall inform the Court regarding compliance of the judgment passed by this Court.

(Sashikanta Mishra) AKB Judge

Location: High Court of Orissa, Cuttack