Banita Behera vs State Of Odisha & Ors. Opposite Parties
2025 Latest Caselaw 3459 Ori

Orissa High Court

Banita Behera vs State Of Odisha & Ors. Opposite Parties on 13 August, 2025

Author: S. K. Panigrahi

Bench: S. K. Panigrahi

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        RVWPET No.31 of 2025

                        Banita Behera                     .....              Petitioner
                                                                       Mr. Manoj Kumar
                                                                       Mohanty, Advocate

                                                     -versus-

                        State of Odisha & Ors.                         Opposite Parties
                                                                   Mrs. Sarita Moharana,
                                                                                   ASC

                                             CORAM:
                              THE HON'BLE DR. JUSTICE S. K. PANIGRAHI
                                              ORDER

13.08.2025 Order No.

10. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue

till the pronouncement of the judgment.

(Dr. S. K. Panigrahi) Judge

Gitanjali

Date: 13-Aug-2025 17:20:28 Page 1 of 1.