Keshari Mahala & Ors vs Sovabati Nayaj & Anr
2025 Latest Caselaw 3380 Ori

Orissa High Court

Keshari Mahala & Ors vs Sovabati Nayaj & Anr on 12 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          RSA No. 205 of 2022

              Keshari Mahala & Ors.                    .....                        Appellants

                                                                      Mr. S. Kanungo, Advocate.
                                                       -Versus-
              Sovabati Nayaj & Anr.                    .....                      Respondents



                                          CORAM:
                         THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                        ORDER

12.08.2025

I.A. No. of 2025

Order No. 1. This matter is taken up through hybrid mode.

1. 2. Learned counsel for the appellants files an application in Court for dispensing with filing of certified copies of the judgment and decree passed by the Appellate Court as well as Trial Court on the ground that it has been filed along with RSA No. 204 of 2022.

3. Since both the appeals arise out of the common judgment, the application is allowed.

(Sashikanta Mishra) Judge

Order No. List this matter after S.R. in the week commencing 18th

02. August, 2025.

(Sashikanta Mishra)

A.K. Rana

Date: 13-Aug-2025 11:23:55